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State Of Rajasthan vs M/S Geo Millers And Company Ltd
2021 Latest Caselaw 5611 Raj/2

Citation : 2021 Latest Caselaw 5611 Raj/2
Judgement Date : 5 October, 2021

Rajasthan High Court
State Of Rajasthan vs M/S Geo Millers And Company Ltd on 5 October, 2021
Bench: Ashok Kumar Gaur
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                              S.B. Civil Miscellaneous Application No. 89/2021

                                    State Of Rajasthan
                                                                                                          ----Petitioner
                                                                           Versus
                                    M/s Geo Millers And Company Ltd.
                                                                                                        ----Respondent

For Petitioner(s) : Mr.Yashodhar Pandey, Adv. for Mr.Anil Mehta, AAG For Respondent(s) : Mr.Jitendra Singh, Adv. (Through VC)

HON'BLE MR. JUSTICE ASHOK KUMAR GAUR

Order

05/10/2021

Learned counsel Mr.Yashodhar Pandey appears on behalf of

the State, submits that he has been supplied copy of memo of

application as well as judgments, relied by the respondents.

Learned counsel for the applicant wants time.

List the matter on 25.10.2021.

(ASHOK KUMAR GAUR),J

Monika/Ramesh Vaishnav

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