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Brij Sunder Sharma Son Of Late Shri ... vs State Of Rajasthan
2021 Latest Caselaw 5578 Raj/2

Citation : 2021 Latest Caselaw 5578 Raj/2
Judgement Date : 4 October, 2021

Rajasthan High Court
Brij Sunder Sharma Son Of Late Shri ... vs State Of Rajasthan on 4 October, 2021
Bench: Inderjeet Singh
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil Writ Petition No. 21088/2019

                                   Brij Sunder Sharma Son Of Late Shri Ram Deo Sharma
                                                                                                      ----Petitioner
                                                                       Versus
                                   State Of Rajasthan
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Ajay Gupta For Respondent(s) : Mr. Deepak Prajapat on behalf of Mr. Rupin Kala.

HON'BLE MR. JUSTICE INDERJEET SINGH

Order

04/10/2021

Heard on the application No. 2/2021 for deciding the writ

petition in view of judgments passed by Hon'ble Court in identical

matters. The same shall be considered at the time of admission of

the writ petition.

List this writ petition for admission on 08.11.2021.

(INDERJEET SINGH),J

CHETNA BEHRANI /22

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