Gotam Singh S/O Gordhan Singh vs Union Of India
2021 Latest Caselaw 5547 Raj/2

                                                            (1 of 1)                                    [CW-1246/2021]


                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil Writ Petition No. 1246/2021

                                   Gotam Singh S/o Gordhan Singh
                                                                                                       ----Petitioner
                                                                       Versus
                                   Union Of India & Ors.
                                                                                                    ----Respondents

For Petitioner(s) : Mr. Pradeep Rajpurohit For Respondent(s) : Mr. Krishna Verma

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

01/10/2021

Mr. Krishna Verma, Adv. appears on behalf of respondent

nos.2 & 3. He shall take instructions with regard to respondent

no.1 also and file reply before the next date.

List this case after two weeks.

(SANJEEV PRAKASH SHARMA),J

CHHAYA AWASTHI /39

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