State Of Rajasthan vs Govind Pareek
2021 Latest Caselaw 16544 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Spl. Appl. Writ No. 431/2021

1. State Of Rajasthan, Through The Secretary, Rural Development And Panchayati Raj Department, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan.

2. The Secretary, Department Of Education, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan.

3. The Director, Elementary Education, Bikaner, District Bikaner, Rajasthan.

4. The Chief Executive Officer, Zila Parishad Barmer, District Barmer, Rajasthan.

5. The District Education Officer (Headquarter), Elementary Education, Barmer, District Barmer, Rajasthan.

----Appellants Versus

1. Govind Pareek S/o Shri Vasudev Pareek, Aged About 25 Years, Vpo Degana Ganv, Tehsil Degana, District Nagaur, Rajasthan.

2. Venesh Kumar Sharma S/o Shri Satyanarain Sharma, Aged About 22 Years, Yashodhara Nagar, Gupteshwer Road, Dausa, District Dausa, Rajasthan.

3. Hariom Mishra, Aged About 28 Years, Vpo Ghewar, Tehsil Rajgarh, District Alwar, Rajasthan.

4. Satveer S/o Shri Rati Ram, Aged About 22 Years, Vpo Jaitasar, Tehsil Sardarshahar, District Churu, Rajasthan.

5. Sanjay Kumar Sharma S/o Shri Ram Ratan Sharma, Aged About 24 Years, Village Rampura, Tehsil Shahpura, District Jaipur, Rajasthan.

----Respondents

For Appellant(s) : Mr. Manish Vyas, AAG.

Mr. Kailash Choudhary.

For Respondent(s) : ---

HON'BLE THE CHIEF JUSTICE AKIL KURESHI HON'BLE MR. JUSTICE UMA SHANKER VYAS

(2 of 2) [SAW-431/2021]

Order

29/10/2021

Application for exemption:

Request for dispensing with the requirement of filing certified

copy of the impugned judgment of the learned Single Judge is

granted.

The application for exemption stands disposed of accordingly.

Special Appeal:

Subject to removal of defects by the next date, issue notice.

Notices are made returnable by 15th November, 2021.

By way of ad interim relief, the impugned judgment of the

learned Single Judge dated 04.03.2021 in CWP No. 2831/2021 is

stayed.

To be heard with D.B. SAW No. 553/2021.

(UMA SHANKER VYAS),J (AKIL KURESHI),CJ

7-jayesh/-

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