Rajasthan High Court - Jodhpur
State Of Rajasthan vs Arvind Singh Shaktawat on 29 October, 2021
Bench: Akil Kureshi, Uma Shanker Vyas
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
D.B. Spl. Appl. Writ No. 464/2021
State Of Rajasthan, Through The Secretary, Rural Development
And Panchayati Raj Department, Government Of Rajasthan,
Secretariat, Jaipur, Rajasthan.
----Appellant
Versus
1. Arvind Singh Shaktawat S/o Bhagwat Singh Shaktawat,
Aged About 29 Years, R/o Khodiya Khera, Post Basni,
Tehsil Badisadari, Dist Chittorgarh, Raj.
2. Sanjay Verma S/o Kishan Lal Verma, Aged About 29
Years, R/o Gandhi Park, Tonk, Shiv Hanuman Mandir Ke
Samne, Tonk Dist. Tonk, Raj.
3. Pushpendra Singh Chahuhan S/o Moti Singh Chauhan,
Aged About 37 Years, R/o Village Noliyawara, Post
Dhangaon, Tehsil Chikhli, Dist. Dungarpur, Raj.
4. Sanwar Mal Raigar S/o Gopal La Raigar, Aged About 34
Years, R/o Lalasar, Dist. Jaipur, Raj.
5. Vijay Kirad S/o Ladu Ram Kirad, Aged About 30 Years,
R/o Ward No. 38 Shiv Hanuman Mandir Ke Samne,
Gandhi Park, Jaipur, Dist. Jaipur, Raj.
6. Pardeep Kumar S/o Shishpal Singh, Aged About 26 Years,
R/o Village Khachawana, Ward 01, 7Dpn, Gogameri,
Hanumangarh, Dist. Hanumangarh, Raj.
7. Ravindra Katariya S/o Moti Lal Saini, Aged About 27
Years, R/o Vpo Chirana, Tehsil Nawalgarh, Dist.
Jhunjhunu, Raj.
8. Purushotam Singh S/o Sanehi Ram, Aged About 30 Years,
R/o 64, Shahpura, Dholpur, Dist. Dholpur, Raj.
9. Jitendra Kumar Dave S/o Shreeram Dave, Aged About 31
Years, R/o 212, Gandhi Chock, Dhumbariya, Jalor, Dist.
Jalor, Raj.
10. Alka Choudhary D/o Dharam Pal, Aged About 26 Years,
R/o Bhagu, Bhagu, Fazilka, Dist. Fazilka, (Punjab).
11. Anil Kumar S/o Kashi Ram, Aged About 32 Years, R/o Vpo
Birmana, Tehsil Suratgarh, Dist. Sri Ganganagar, Raj.
12. Mali Ram Choudhary S/o Gopi Ram Choudhary, Aged
About 31 Years, R/o Block Jalsu, Tehsil Amer, Dist. Jaipur,
(2 of 4) [SAW-464/2021]
Raj.
13. Pharasa Ram S/o Jodha Ram, Aged About 31 Years, R/o
Vpo Banswara Nagar Bhinyasar, Tehsil Phalodi, Dist.
Jodhpur, Raj.
14. Vinod Rawal S/o Manilal Rawal, Aged About 29 Years, R/o
Vpo Vikasnagar, Dist. Dungarpur, Raj.
15. Deepika Soni D/o Kailash Chandra Soni, Aged About 28
Years, R/o At Present Working Dalawaton Ka Khera,
Bhimana, Tehsil Bali, Dist. Pali, Raj.
16. Pooja Devi D/o Padam Singh, Aged About 24 Years, R/o
Sundana, Nadbai, Bharatpur, Dist. Bharatpur, Raj.
17. Bharatraj Meena S/o Babu Lal Meena, Aged About 28
Years, R/o Village Devpura, Post Gudhasadavartia, Tehisl
Nainwa, Dist. Bundi, Raj.
18. Akhraj Meena S/o Chutarbhuj Meena, Aged About 29
Years, R/o Village Dhola Ki Jhopadiya, Post Kalpuria,
Tehsil And Dist. Bundi, Raj.
19. Mahesh Kumar Bairwa S/o Ramkalyan Bairwa, Aged
About 33 Years, R/o Village Rahad, Post Nohara, Tehsil
Niwai, Dist. Tonk, Raj.
20. Suman Kumari Mathuria D/o Shanker Lal Mathuria, Aged
About 28 Years, R/o Ward No. 2 New Colony Khandar,
Sawai Madhopur, Dist. Sawai Madhopur, Raj.
21. Gopesh Sharan Parashar S/o Rajkumar Parashar, Aged
About 25 Years, R/o 103, Pokhara Mohalla, Baseri, Tehsil
Baseri, Dist. Dholpur, Raj.
22. Himani Pareek D/o Natawar Pareek, Aged About 28 Years,
R/o Sarika Kunj, Shree Sharada Gyanpeeth Didwana,
Nagaur, Dist. Nagaur, Raj.
23. Sukhjeender Singh S/o Balraj Singh, Aged About 29
Years, R/o 74 Rb, Fozuwala, Ganganagar, Dist.
Ganganagar, Raj.
24. Ravina D/o Shree Ram, Aged About 30 Years, R/o Village
Dudiyo Ki Dhani, Parasrampura, Tehsil Navalgarh, Dist.
Jhunjhunu, Raj.
25. Naveen Bunkar S/o Prabhu Lal Bunkar, Aged About 25
Years, R/o Goravpath Road, Mahilla Collage Ke Pass,
Sagwara, Dungarpur, Dist. Dungarpur, Raj.
26. Ramkesh Meena S/o Prahlad Meena, Aged About 33
(3 of 4) [SAW-464/2021]
Years, R/o Haldena, Tehsil Mahwa, Dist. Dausa, Raj.
27. Anita W/o Anil, Aged About 32 Years, R/o 4-F-16, New
Housing Board, Shastrinagar, Bhilwara, Dist. Bhilwara,
Raj.
28. Nitin Menaria S/o Bhagwati Lal Menaria, Aged About 31
Years, R/o Menar, Tehsil Vallabh Nagar, Dist. Udaipur, Raj.
29. Raj Kamal Sharma S/o Subhash Chand Sharma, Aged
About 31 Years, R/o Vpo Doongri Khurd, Via Renwal,
Tehsil Fulera, Dist. Jaipur.
30. Prakash Bhagat S/o Mana Ram, Aged About 28 Years, R/o
Didwana Road, Megha Highway, Baba Ki Dhani, Nimod,
Dist. Nagaur, Raj.
31. Rakesh Singh S/o Kishan Singh, Aged About 35 Years,
R/o Gali Santrook, Bharatpur, Dist. Bharatpur, Raj.
32. Uttam Singh S/o Ramsanehi, Aged About 32 Years, R/o
Budhwari Khurd, Khatoti, Nadbai, Dist. Bharatpur.
33. Anil Kumar Gurjar S/o Nathu Lal Gurjar, Aged About 27
Years, R/o Ward No. 5 Bijak Road, Virat Nagar, Papri, Dist.
Jaipur, Raj.
34. Govind Singh S/o Sayar Singh, Aged About 29 Years, R/o
Vpo Hudas, Tehsil Ladnun, Dist. Nagaur, Raj.
35. Heena Kumari Ranawat D/o Prakash Singh, Aged About
28 Years, R/o Piprada, Dist. Rajsamand, Raj.
36. Rajkamal Sharma S/o Subhash Chand Sharma, Aged
About 31 Years, R/o Vpo Doongri Khurd, Via Renwal,
Tehsil Fulera, Dist. Jaipur, Raj.
37. Nitin Meneria S/o Bhagwati Lal Meneria, Aged About 31
Years, R/o Vpo Menar, Tehsil Villabhnagar, Dist. Udaipur,
Raj.
38. Kailash Chand Singhadiya S/o Bhagwan Sahai, Aged
About 39 Years, R/o Ward No. 9 Teori, Dist. Jaipur, Raj.
----Respondents
For Appellant(s) : Mr. Manish Vyas, AAG.
Mr. Kailash Choudhary.
For Respondent(s) : ---
HON'BLE THE CHIEF JUSTICE AKIL KURESHI
HON'BLE MR. JUSTICE UMA SHANKER VYAS
(4 of 4) [SAW-464/2021]
Order
29/10/2021
Application for exemption:
Request for dispensing with the requirement of filing certified
copy of the impugned judgment of the learned Single Judge is
granted.
The application for exemption stands disposed of accordingly.
Special Appeal:
Subject to removal of defects by the next date, issue notice.
Notices are made returnable by 15th November, 2021.
By way of ad interim relief, the impugned judgment of the
learned Single Judge dated 04.03.2021 in CWP No. 1784/2021 is
stayed.
To be heard with D.B. SAW No. 553/2021.
(UMA SHANKER VYAS),J (AKIL KURESHI),CJ
12-jayesh/-
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