Indra Kumar Vyas vs Neelam
2021 Latest Caselaw 16515 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Misc. Appeal No. 860/2021

Indra Kumar Vyas

----Appellant Versus Neelam

----Respondent

For Appellant(s) : Mr. Uttam Khan For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE SUDESH BANSAL

Judgment / Order

28/10/2021

List after two weeks, as prayed.

(SUDESH BANSAL),J (VIJAY BISHNOI),J

Surabhii/61-

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