Yadav Singh Rathore vs Rajasthan State Road Transport ...
2021 Latest Caselaw 16514 Raj

     HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                      JODHPUR
               S.B. Civil Writ Petition No. 15274/2021

Yadav Singh Rathore S/o Shri Gop Singh Rathore, Aged About 59
Years, By Caste Rajput, Resident Of Plot No. 262-A, Shiv Shakti
Nagar, Block No. 25, Dhabi Marble, Nandri, Banar Road, Jodhpur
At   Present   Working       As    Conductor,        Rajasthan         State   Road
Transport Corporation, Jodhpur Depot, Jodhpur
                                                                   ----Petitioner
                                    Versus
1.     Rajasthan State Road Transport Corporation, Headquarter,
       Jaipur Through Its Chairman - Cum - Managing Director
2.     Chief    Manager,          Rajasthan        State        Road     Transport
       Corporation, Jodhpur Depot, Jodhpur
                                                                ----Respondents


For Petitioner(s)        :     Mr. SK Poonia
For Respondent(s)        :



     HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI

                                    Order

28/10/2021

     In the wake of second surge in the COVID-19 cases,

abundant caution is being maintained for the safety of all

concerned.

     It is submitted by learned counsel for the petitioner that

issue raised in the present writ petition is squarely covered by

judgment of this Court in SBCWP No. 2750/2010 Gopal Singh Vs.

Rajasthan State Road Transport Corporation & Ors. decided on

18.07.2013.

     In view of the submissions made.

     Issue notice. Issue notice of the stay application also,

returnable within six weeks.


                    (Downloaded on 28/10/2021 at 09:42:06 PM)
                                                                              (2 of 2)                [CW-15274/2021]



                                        In the meanwhile and till further orders, the effect and

                                   operation of order dated 30.09.2021 (Annex.4) shall remain

                                   stayed.

                                        List alongwith SBCWP No.473/2018.



                                                                  (DR. PUSHPENDRA SINGH BHATI),J.

148-nirmala/Sanjay

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