Lalji vs State
2021 Latest Caselaw 16506 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Appeal No. 364/1989

Lalji

----Appellant Versus State of Rajasthan

----Respondent

For Appellant(s) : Mr.Mahendra Trivedi, Adv. For Respondent(s) : Mr.S.S.Rajpurohit, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Order

28/10/2021

Arguments have been heard and concluded.

List tomorrow i.e. 29.10.2021 for pronouncement of

judgment.

(MANOJ KUMAR GARG),J

261-NK/-

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