Ram Singh vs State Of Rajasthan
2021 Latest Caselaw 16504 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Criminal Misc Suspension Of Sentence Application (Appeal) No. 561/2021

Ram Singh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Mridul Jain For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE SUDESH BANSAL

Judgment / Order

28/10/2021

List the matter after two weeks, as prayed.

(SUDESH BANSAL),J (VIJAY BISHNOI),J

56-Arun/-

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