Sarita Meena vs State
2021 Latest Caselaw 16502 Raj

(1 of 1) [CRLTP-3/2020]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Crl.misc.trnfr.pet. No. 3/2020

Sarita Meena

----Petitioner Versus State of Raj. & Anr.

----Respondent

For Petitioner(s) : Mr.M.A.Siddiqui, Adv. For Respondent(s) : Mr.Mool Singh Bhati, PP Mr.Sudhir Saruparia, Adv.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

28/10/2021

List the matter on 18.11.2021 as prayed by learned counsel

for the respondent.

(MANOJ KUMAR GARG),J

168-NK/-

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