Kanti Lal vs State
2021 Latest Caselaw 16499 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Criminal Misc Suspension Of Sentence Application (Appeal) No. 717/2020

Kanti Lal

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Surendra Bana For Respondent(s) : Mr. BR Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE SUDESH BANSAL

Judgment / Order

28/10/2021

Learned Public Prosecutor seeks some time to file reply to

the application for suspension of sentence.

List after two weeks.

(SUDESH BANSAL),J (VIJAY BISHNOI),J

Surabhii/54-

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