Chandra Kiran Meena vs State And Anr
2021 Latest Caselaw 16493 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Spl. Appl. Writ No. 534/2005

State And Ors.

----Appellant Versus Miss.firdos Tarannum And Anr.

----Respondent Connected With D.B. Spl. Appl. Writ No. 835/2006 State And Ors.

----Appellant Versus Smt. Seema Parihar

----Respondent D.B. Spl. Appl. Writ No. 919/2017 Chandra Kiran Meena

----Appellant Versus State And Anr

----Respondent D.B. Spl. Appl. Writ No. 1711/2018 Manisha Daiya

----Appellant Versus State Of Rajasthan

----Respondent D.B. Spl. Appl. Writ No. 1859/2018 Santosh

----Appellant Versus The State Of Rajasthan

----Respondent D.B. Spl. Appl. Writ No. 940/2019 Gomi

----Appellant Versus State Of Rajasthan

----Respondent D.B. Spl. Appl. Writ No. 221/2021 Dhapu

(2 of 2) [SAW-534/2005]

----Appellant Versus The State Of Rajasthan

----Respondent

For Appellant(s) : Manish Vyas, AAG Mr. Siddharth Karwasra Mr. KR Saran For Respondent(s) : Mr. Rajesh Joshi, Sr. Advocate assisted by Mr. Anirudh Kothari Mr. Bhanu Prakash Mathur Mr. Manish Rajpurohit

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE SUDESH BANSAL

Judgment / Order

28/10/2021

At the request of counsel for the petitioner, list these matters

on 17.11.2021.

(SUDESH BANSAL),J (VIJAY BISHNOI),J

Surabhii/31-37-

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