Rajasthan High Court - Jodhpur
Balak Ram vs State Of Rajasthan on 28 October, 2021
Bench: Pushpendra Singh Bhati
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 6138/2021
Bhairav Singh S/o Shri Kalyan Singh, Aged About 72 Years,
Resident Of Village And Post Pith, P.s. Simalwara, Teh And Distt.
Dungarpur.
----Petitioner
Versus
1. The State Of Rajasthan, Through The Principal Secretary,
Public Health And Engineering Department, Government
Of Rajasthan, Jaipur.
2. The Chief Engineer (Admn.), Public Health And
Engineering Department, Jaipur.
3. The Superintending Engineer, Public Health And
Engineering Department, Government Of Rajasthan,
District Circle Dungarpur.
4. The Executive Engineer, Public Health And Engineering
Department, City Division, Dungarpur.
5. Assistant Engineer, Public Health And Engineering
Department, District Sub Division Dungarpur, Distt.
Dungarpur.
----Respondents
Connected With
S.B. Civil Writ Petition No. 13138/2019
Balak Ram S/o Shri Teja Ram, Aged About 63 Years, Resident Of
- Maansagar, Khatikon Ka Bas, Shivpuri Mahamandir, Jodhpur.
----Petitioner
Versus
1. State Of Rajasthan, Through The Principal Secretary,
Public Health And Engineering Department, Government
Of Rajasthan, Jaipur.
2. The Chief Engineer, Public Health And Engineering
Department, City Circle, Jodhpur.
3. The Superintending Engineer, Public Health Ad
Engineering Department, City Circle, Jodhpur.
4. Assistant Engineer, Public Health And Engineering
Department, Sub-Division 1St, Lal Sagar, Jodhpur.
----Respondents
(Downloaded on 28/10/2021 at 09:37:12 PM)
(2 of 3) [CW-6138/2021]
S.B. Civil Writ Petition No. 13434/2020
Ram Lal S/o Late Shri Bhera Ram, Aged About 73 Years, R/o
Village And Post Manaklao, Tehsil And District Jodhpur.
----Petitioner
Versus
1. The State Of Rajasthan, Through The Principal Secretary,
Public Health And Engineering Department, Government
Of Rajasthan, Jaipur.
2. The Chief Engineer, Public Health And Engineering
Department, Government Of Rajasthan, Jodhpur.
3. The Superintending Engineer, Public Health And
Engineering Department, City Circle, Jodhpur.
4. The Executive Engineer, City Division Ii, Pd And R, Public
Health And Engineering Department, Jodhpur.
5. Assistant Engineer, Public Health And Engineering
Department, Sub Division 1St, Lal Sagar, Jodhpur.
----Respondents
S.B. Civil Writ Petition No. 244/2021
Natha Ram S/o Late Shri Lala Ram, Aged About 73 Years, R/o
Village Basni Lacha, Post Manaklao, Tehsil And District Jodhpur.
----Petitioner
Versus
1. State Of Rajasthan, Through The Principal Secretary,
Public Health And Engineering Department, Government
Of Rajasthan, Jaipur.
2. The Chief Engineer, Public Health And Engineering
Department, Government Of Rajashtan, Jodhpur.
3. The Superintending Engineer, Public Health And
Engineering Department, City Circle, Jodhpur.
4. The Executive Engineer, City Division Ii, Pd And R, Public
Health And Engineering Department, Jodhpur.
5. Assistant Engineer, Public Health And Engineering
Department, Sub - Division 1St, Lal Sagar, Jodhpur.
----Respondents
For Petitioner(s) : Mr. Shailendra Kumar
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(3 of 3) [CW-6138/2021]
HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI
Order
28/10/2021
In wake of second surge in the COVID-19 cases, abundant
caution is being maintained, while hearing the matters in Court,
for the safety of all concerned.
Learned counsel for the petitioners seeks disposal of the
present petitions by the direction to the respondents to decide the
representation of the petitioners, while keeping into consideration
of the judgment rendered in Sohanlal Mathur Vs. State of Rajasthan
& Ors. ; S.B. Civil Writ Petition No.3631/2008, decided on 17.11.2008,
which was affirmed by the Hon'ble Apex Court in SLP (Civil)
No.14932/12.
In light of such limitation submission, the present petitions
are disposed of while directing the respondents to decide the
representation of the petitioners keeping into consideration the
judgment of Sohanlal Mathur (supra) within a period of 60 days from
today, strictly in accordance with law.
Stay petitions also stand disposed of.
(DR. PUSHPENDRA SINGH BHATI),J.
57-60 Zeeshan
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