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State Of Rajasthan vs Smt. Ujala Prajapat
2021 Latest Caselaw 16450 Raj

Citation : 2021 Latest Caselaw 16450 Raj
Judgement Date : 28 October, 2021

Rajasthan High Court - Jodhpur
State Of Rajasthan vs Smt. Ujala Prajapat on 28 October, 2021
Bench: Vijay Bishnoi, Sudesh Bansal

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Spl. Appl. Writ No. 559/2019

State Of Rajasthan

----Appellant Versus Anamika Gill

----Respondent Connected With D.B. Spl. Appl. Writ No. 1679/2018 State Of Rajasthan

----Appellant Versus Bhagwati Aheer

----Respondent D.B. Spl. Appl. Writ No. 1694/2018 State Of Rajasthan

----Appellant Versus Rashim Panwar

----Respondent D.B. Spl. Appl. Writ No. 1699/2018 State Of Rajasthan

----Appellant Versus Shabnam Khan

----Respondent D.B. Spl. Appl. Writ No. 1715/2018 State Of Rajasthan

----Appellant Versus Smt. Jaimala Sharma

----Respondent D.B. Spl. Appl. Writ No. 1717/2018 State Of Rajasthan

----Appellant Versus Girdhar Singh

----Respondent D.B. Spl. Appl. Writ No. 1737/2018 State Of Rajasthan

----Appellant Versus Prabha Solanki

----Respondent D.B. Spl. Appl. Writ No. 1879/2018 State Of Rajasthan

----Appellant Versus Smt. Ujala Prajapat

----Respondent D.B. Spl. Appl. Writ No. 1880/2018 State Of Rajasthan

----Appellant Versus Smt. Usha Beragi

----Respondent D.B. Spl. Appl. Writ No. 1904/2018 State Of Rajasthan

----Appellant Versus Smt. Jyoti Sharma

----Respondent D.B. Spl. Appl. Writ No. 65/2019 State Of Rajasthan

----Appellant Versus Smt. Chanda Garg

----Respondent D.B. Spl. Appl. Writ No. 66/2019 State Of Rajasthan

----Appellant Versus Aruna Choudhary

----Respondent D.B. Spl. Appl. Writ No. 67/2019 State Of Rajasthan

----Appellant Versus Harjiram Choudhary

----Respondent D.B. Spl. Appl. Writ No. 517/2019

State Of Rajasthan

----Appellant Versus Kadar Baksh

----Respondent

For Appellant(s) : Mr. Anil Kumar Gaur, AAG For Respondent(s) : Mr. JS Bhaleria

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE SUDESH BANSAL

Judgment / Order

28/10/2021

At the joint request of counsel for the parties, list these

matters after four weeks.

(SUDESH BANSAL),J (VIJAY BISHNOI),J

Surabhii/40-53-

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