Seema vs United India Insurance Company ...
2021 Latest Caselaw 16395 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc. Appeal No. 2395/2019

Seema

----Appellant Versus United India Insurance Company Limited

----Respondent

For Appellant(s) : Mr. Vinay Jain For Respondent(s) : Mr. H.L. Kela

HON'BLE MR. JUSTICE RAMESHWAR VYAS

Judgment / Order

27/10/2021

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223-1/-

Lohra

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