Rajesh Kumar vs State Of Rajasthan
2021 Latest Caselaw 16392 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Criminal Misc Suspension Of Sentence Application (Appeal) No. 679/2021

Rajesh Kumar

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Vijay Bishnoi For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE SUDESH BANSAL

Judgment / Order

27/10/2021

List the matter after two weeks, as prayed.

(SUDESH BANSAL),J (VIJAY BISHNOI),J

40-Arun/-

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