State Of Rajasthan vs Suman Khateek
2021 Latest Caselaw 16381 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Spl. Appl. Writ No. 284/2020

State Of Rajasthan

----Appellant Versus Suman Khateek

----Respondent

For Appellant(s) : Mr. K.S. Rajpurohit, AAG with Mr. Rajat Arora

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE SUDESH BANSAL

Judgment / Order

27/10/2021

List on 23.11.2021 along with DBSAW No.265/2020.

(SUDESH BANSAL),J (VIJAY BISHNOI),J

73-msrathore/-

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