Ved Prakash vs State
2021 Latest Caselaw 16345 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 2865/2020

Ved Prakash S/o Mohan Das, Aged About 49 Years, R/o Mataji Nagar, Sojat Road, Pali.

----Petitioner Versus

1. State, Through Pp

2. Indra Lal S/o Pukhraj, Aged About 48 Years, R/o Malgodam Road, Sojat Road, Pali.

----Respondents

For Petitioner(s) : Mr. Kapil Purohit For Respondent(s) : Mr. S.K. Bhati, PP

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order

27/10/2021

IA No. 1/2021 :-

The petitioner has moved the present application inter alia

seeking extension of interim order by indicating that

notwithstanding the interim order dated 13.10.2020 passed by

this Court, the trial Court is proceeding with the matter in light of

judgment dated 28.03.2018 of Hon'ble Supreme Court in the case

of Asian Resurfacing of Road Pvt. Ltd. & Anr. V/s CBI.

For the reasons stated in the application, the same is

allowed.

The interim order dated 13.10.2020 passed by this Court is

extended till vacated or modified.

(VINIT KUMAR MATHUR),J 221-Vivek/Shahenshah/-

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