Surendra Singh Rajpurohit vs State Of Rajasthan
2021 Latest Caselaw 16280 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 5787/2021

Surendra Singh Rajpurohit

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Jagdish Kumar Vishnoi For Respondent(s) : Mr. Arun Kumar, PP

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment / Order

26/10/2021

List the matter after two weeks, as prayed.

(VINIT KUMAR MATHUR),J

76-payal/-

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