Lalita Devi vs State Of Rajasthan
2021 Latest Caselaw 16277 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Spl. Appl. Writ No. 1392/2019

Lalita Devi

----Appellant Versus State Of Rajasthan

----Respondent

For Appellant(s) : Ms. Kinjal Purohit For Respondent(s) : Mr. Sandeep Shah, AAG Mr. Pradeep Singh for Mr. HS Sidhu

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE SUDESH BANSAL

Judgment / Order

26/10/2021

At the request of counsel for the appellant, list this matter on

18.11.2021.

(SUDESH BANSAL),J (VIJAY BISHNOI),J

Surabhii/23-

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