Priyanka vs Balveer Singh
2021 Latest Caselaw 16206 Raj

(1 of 1) [CRLR-709/2019]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 709/2019

Priyanka

----Petitioner Versus Balveer Singh

----Respondent

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

25/10/2021

No one has appeared on behalf of the petitioner.

However, in the interest of justice, the case is adjourned.

List in the month of January, 2022.

(MANOJ KUMAR GARG),J 175-MS/-

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