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Anshul Siroya vs Karni Singh
2021 Latest Caselaw 16201 Raj

Citation : 2021 Latest Caselaw 16201 Raj
Judgement Date : 25 October, 2021

Rajasthan High Court - Jodhpur
Anshul Siroya vs Karni Singh on 25 October, 2021
Bench: Vinit Kumar Mathur

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Misc. Application No. 54/2021

Anshul Siroya

----Petitioner Versus Karni Singh

----Respondent

For Petitioner(s) : By post For Respondent(s) :

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment / Order

25/10/2021

A letter dated 04.09.2021 has been received from the

commercial court no. 1 Jodhpur for sending the record of the trial

court requisition by this Court in S.B. Criminal Misc. Arbitration

Application No. 07/2015 and S.B. Criminal Misc. Arbitration

Application No. 65/2015 which were decided by this Court on

17.10.2016.

For the reasons mentioned in the letter dated 04.09.2021,

the Registry of this Court is directed to remit the record back to

the trial court forthwith.

The letter petition is, accordingly, disposed of.

(VINIT KUMAR MATHUR),J

116-Shahenshah/Vivek-

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