United India Insurance Company ... vs M/S Agrim Stones Pvt. Ltd
2021 Latest Caselaw 16174 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Misc. Appeal No. 1618/2020

Union Of India

----Appellant Versus M/s Khetaram Raghunath Construction Company Private Limited

----Respondent Connected With D.B. Civil Misc. Appeal No. 1725/2020 Union Of India

----Appellant Versus M/s Khetaram Raghunath Construction Company Private Limited

----Respondent

For Appellant(s) : Mr. Mahendra Singh Bhati for Babu Lal Bishnoi For Respondent(s) : Mr. KK Shah

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

25/10/2021

Mr. KK Shah has put in appearance on behalf of the

respondent No.1. Let copy of the appeal along with the documents

be supplied to him by counsel for the appellant within a period of

one week from today.

List on 12.11.2021.

In the meantime, learned counsel for the appellant is

directed to cure the defects.

(ARUN BHANSALI),J (VIJAY BISHNOI),J

24-pratibha/-

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