Gurvinder Singh vs State Of Rajasthan
2021 Latest Caselaw 16138 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 5589/2021

Gurvinder Singh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Mahendra Godara For Respondent(s) : Mr. S.K. Bhati, PP

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment / Order

23/10/2021

List the matter on 26.10.2021, as prayed.

(VINIT KUMAR MATHUR),J

112-payal/-

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