Shankar Lal Meena vs State Of Rajasthan
2021 Latest Caselaw 16124 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Spl. Appl. Writ No. 571/2021

Shankar Lal Meena

----Appellant Versus State Of Rajasthan

----Respondent

For Appellant(s) : Mr. Anil Vyas

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE SUDESH BANSAL

Judgment / Order

23/10/2021

One week's time is granted to remove the defects.

(SUDESH BANSAL),J (VIJAY BISHNOI),J

8-mohit/-

Powered by TCPDF (www.tcpdf.org)