The State Of Rajasthan vs Hathi Singh
2021 Latest Caselaw 16121 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Spl. Appl. Writ No. 81/2020

The State Of Rajasthan

----Appellant Versus Hathi Singh

----Respondent

For Appellant(s) : Mr. Sunil Beniwal, AAG Mr. K.K. Bissa For Respondent(s) : Mr. Bhavit Sharma

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE SUDESH BANSAL

Judgment / Order

23/10/2021

At the request of the learned counsel for the parties, list the

matter after Deepawali vacation.

(SUDESH BANSAL),J (VIJAY BISHNOI),J

2-Arun/-

Powered by TCPDF (www.tcpdf.org)