Balwinder Singh vs Balveer Kaur
2021 Latest Caselaw 16120 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Spl. Appl. Writ No. 567/2021

Balwinder Singh

----Appellant Versus Balveer Kaur

----Respondent

For Appellant(s) : Ms. Kinjal Purohit For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE SUDESH BANSAL

Judgment / Order

23/10/2021

Two weeks time is granted to remove the defects.

(SUDESH BANSAL),J (VIJAY BISHNOI),J

6-Arun/-

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