Jeep Car Taxi Operators Union vs State Of Rajasthan
2021 Latest Caselaw 16115 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 13746/2020

Jeep Car Taxi Operators Union

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Devesh Purohit For Respondent(s) : Mr. K.S. Rajpurohit, AAG

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE SUDESH BANSAL

Judgment / Order

23/10/2021

Mr. K.S. Rajpurohit, learned AAG is directed to accept notice

on behalf of the respondent No.1 to 4. Let copy of the writ petition

be supplied to him during the course of the day. He may file reply

to the writ petition by the next date of hearing.

List on 09th November, 2021.

(SUDESH BANSAL),J (VIJAY BISHNOI),J

31-Arun/-

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