Vinod Kumar Chawariya vs State Of Rajasthan
2021 Latest Caselaw 16114 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Civil Writ Petition No. 1451/2021

Vinod Kumar Chawariya

----Petitioner Versus State Of Rajasthan

----Respondent Connected With

1. D.B. Civil Writ Petition No. 1418/2021

2. D.B. Civil Writ Petition No. 1456/2021

3. D.B. Civil Writ Petition No. 3277/2021

For Petitioner(s) : None present For Respondent(s) : Mr. Manish Vyas, AAG

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE SUDESH BANSAL

Judgment / Order

23/10/2021

List the matters on 26.10.2021 along with D.B.C.W.P.

No.2037/2021.

Interim order, if any, to continue till next date of hearing.

(SUDESH BANSAL),J (VIJAY BISHNOI),J

43-Arun/-

Powered by TCPDF (www.tcpdf.org)