Sri Ganganagar Pesticides ... vs Union Of India
2021 Latest Caselaw 16107 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 6351/2019

Sri Ganganagar Pesticides Dealers Association

----Petitioner Versus Union Of India

----Respondent

For Petitioner(s) : Mr. Nes Gupta for Mr. Gyan Joyti Gupta For Respondent(s) : Mr. Naveent Singh Bisht for Mr. Mukesh Rajpurohit, ASG

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE SUDESH BANSAL

Judgment / Order

23/10/2021

Learned counsel Mr. Nes Gupta for Mr. Gyan Jyoti Gupta has

submitted that Mr. Gyan Jyoti Gupta is not available today.

List the matter after three weeks.

(SUDESH BANSAL),J (VIJAY BISHNOI),J

77-Arun/-

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