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Lakhani Metal And Casting Pvt. Ltd vs Union Of India
2021 Latest Caselaw 16106 Raj

Citation : 2021 Latest Caselaw 16106 Raj
Judgement Date : 23 October, 2021

Rajasthan High Court - Jodhpur
Lakhani Metal And Casting Pvt. Ltd vs Union Of India on 23 October, 2021
Bench: Vijay Bishnoi, Sudesh Bansal

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 1138/2019

Lakhani Metal And Casting Pvt. Ltd.

----Petitioner Versus Union Of India

----Respondent

For Petitioner(s) : Mr. Ramit Mehta For Respondent(s) : Mr. Mukesh Rajpurohit, ASG

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE SUDESH BANSAL

Judgment / Order

23/10/2021

List the matter after four weeks, as prayed.

(SUDESH BANSAL),J (VIJAY BISHNOI),J

76-Arun/-

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