Sadiq Ali @ Saddiq Ali vs Tata Aig General Insurance Co. Ltd
2021 Latest Caselaw 16022 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc. Appeal No. 2850/2019

Sadiq Ali @ Saddiq Ali

----Appellant Versus Tata Aig General Insurance Co. Ltd.

----Respondent

For Appellant(s) : None present

HON'BLE MR. JUSTICE RAMESHWAR VYAS

Judgment / Order

22/10/2021

None present for the appellant.

The matter is adjourned for four weeks.

(RAMESHWAR VYAS),J

21-rahul arya/-

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