Kusum @ Pushpa vs C. Balu And Ors
2021 Latest Caselaw 16020 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S. B. Civil Misc. Appeal No. 960/2018

Kusum @ Pushpa

----Appellant Versus C. Balu & ors.

                                                                                                   ----Respondents


                                   For Appellant(s)         :     Mr. D.S. Gaur
                                   For Respondent(s)        :

HON'BLE MR. JUSTICE RAMESHWAR VYAS

Judgment / Order

22/10/2021

At the request of learned counsel for the appellant, the

service of notices upon the unserved respondent Nos. 1 and 2, the

driver and driver of the subject vehicle, respectively, is dispensed

with at the risk and cost of the appellant.

Service is, therefore, complete.

Office to proceed accordingly.

(RAMESHWAR VYAS),J

57-Inder/-

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