Surendra Singh vs State Of Rajasthan
2021 Latest Caselaw 16018 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 921/2019

Surendra Singh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : For Respondent(s) :

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

22/10/2021

(MANOJ KUMAR GARG),J

11-Samvedana/-

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