Prabhu @ Prabhu Lal vs State
2021 Latest Caselaw 16015 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Criminal Misc Suspension Of Sentence Application (Appeal) No. 203/2020

Prabhu @ Prabhu Lal

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Jitendra Ojha For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE SUDESH BANSAL

Judgment / Order

22/10/2021

List the matter after two weeks, as prayed.

(SUDESH BANSAL),J (VIJAY BISHNOI),J

12-Arun/-

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