Sushil Shivdasani vs State Of Rajasthan
2021 Latest Caselaw 16009 Raj

                                        (1 of 2)                  [CW-14585/2021]


     HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                      JODHPUR
              S.B. Civil Writ Petition No. 14585/2021

Sushil Shivdasani S/o Late Shri Suraj Shivdasani, Aged About 58
Years, 865/25, Opp. Rajendra School, Pahargarj, Ajmer.
                                                                   ----Petitioner
                                   Versus
1.     State Of Rajasthan, Through Secretary, Department Of
       Education, Government Of Rajasthan, Jaipur.
2.     The    Director,   Secondary          Education,         Government    Of
       Rajasthan, Bikaner.
3.     The Joint Director, Ajmer Division, Ajmer.
4.     The Principal, Government Sr. Secondary School, Srinagar
       Road, Ajmer Dist. Ajmer.
                                                                ----Respondents


For Petitioner(s)         :    Mr. Dinesh Kumar Ojha
For Respondent(s)         :    Mr. Vishal Jangid



     HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI

                                    Order

22/10/2021
     In the wake of second surge in the COVID-19 cases, the

Court is functioning virtually and abundant caution is being

maintained for the safety of all concerned.

     Counsel for the petitioner submits that petitioner is going to

retire 28.2.2023, thus, made a prayer to not to give effect to his

transfer order and has further relied upon Division Bench

judgment of this Court rendered in the case of Pushpa Mehta

Vs. Rajasthan Civil Services Appellate Tribunal & Ors. (D.B.

Civil Special Appeal No.1430/1999, decided on 16.12.1999).

     Issue notice to the respondents, returnable within a period of

four weeks.

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                                        In the meanwhile, effect and operation of impugned order

                                   dated 30.9.2021 (Annex.1) qua the petitioner shall remain stayed.



                                                                (DR.PUSHPENDRA SINGH BHATI),J.

82-nirmala/-

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