State Of Rajasthan vs Suresh Kumar
2021 Latest Caselaw 15998 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Spl. Appl. Writ No. 414/2019

State Of Rajasthan

----Appellant Versus Suresh Kumar

----Respondent Connected With

1. D.B. Spl. Appl. Writ No. 566/2019

2. D.B. Spl. Appl. Writ No. 571/2019

3. D.B. Spl. Appl. Writ No. 581/2019

4. D.B. Spl. Appl. Writ No. 640/2019

5. D.B. Spl. Appl. Writ No. 674/2019

6. D.B. Spl. Appl. Writ No. 698/2019

7. D.B. Spl. Appl. Writ No. 768/2019

8. D.B. Spl. Appl. Writ No. 772/2019

9. D.B. Spl. Appl. Writ No. 776/2019

10. D.B. Spl. Appl. Writ No. 1078/2019

11. D.B. Spl. Appl. Writ No. 1301/2019

12. D.B. Spl. Appl. Writ No. 1304/2019

For Appellant(s) : Mr. K.S. Rajpurohit, AAG Mr. Rajat Arora, AAAG For Respondent(s) : Mr. Mahaveer Bishnoi Mr. H.S. Choudhary

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE SUDESH BANSAL

Judgment / Order

22/10/2021

List the matter on 9th November, 2021 as prayed.

(SUDESH BANSAL),J (VIJAY BISHNOI),J

26-38-Arun/-

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