Satyanarayan vs State
2021 Latest Caselaw 15940 Raj

(1 of 1) [CRLLA-197/2020]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Crml Leave To Appeal No. 197/2020

Satyanarayan

----Appellant Versus State

----Respondent

For Appellant(s) : Mr. Vinod Kumar Sharma For Respondent(s) : Mr. SS Rajpurohit, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

21/10/2021

List after six weeks, as prayed.

(MANOJ KUMAR GARG),J 121-MS/-

Powered by TCPDF (www.tcpdf.org)