Pushpa Movies Proprietor Pushpa ... vs Snehlata And Anr
2021 Latest Caselaw 15935 Raj

(1 of 1) [CRLR-594/2016]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 594/2016

Pushpa Movies Proprietor Pushpa Jindal

----Petitioner Versus Snehlata And Anr.

----Respondent

For Petitioner(s) : None present. For Respondent(s) : Mr. SS Rajpurohit, PP Mr. Dron Kaushik

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

21/10/2021

No one has appeared on b ehalf of the petitioner.

However, in the interest of justice list the matter after eight

weeks.

(MANOJ KUMAR GARG),J 134-MS/-

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