State Of Rajasthan vs Saurabh Chahar
2021 Latest Caselaw 15926 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Spl. Appl. Writ No. 1549/2019 State Of Rajasthan

----Appellant Versus Saurabh Chahar

----Respondent

For Appellant(s) : Mr. Sunil Beniwal, AAG

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE SUDESH BANSAL

Judgment / Order

21/10/2021

Issue notice of the application under Section 5 of the

Limitation Act as well as special appeal, returnable within a period

of four weeks.

(SUDESH BANSAL),J (VIJAY BISHNOI),J

9-Arun/-

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