Laxman vs State Of Rajasthan
2021 Latest Caselaw 15871 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Appeal No. 917/2021

Laxman

----Appellant Versus State Of Rajasthan

----Respondent

For Appellant(s) : Mr.Pritam Joshi, Adv. For Respondent(s) : Mr.Mool Singh Bhati, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

20/10/2021

Heard.

Admit. Call for the record.

Requisition may be given dasti to learned counsel for the

appellant.

(MANOJ KUMAR GARG),J

32-NK/-

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