Vikas Gandhi vs Smt Reena
2021 Latest Caselaw 15865 Raj

(1 of 1) [CRLR-1337/2017]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 1337/2017

Vikas Gandhi

----Petitioner Versus Smt Reena

----Respondent

For Petitioner(s) : Mr. Anuj Sahlot. For Respondent(s) : Mr. Laxman Solanki, PP with Mr. Avinash Godara.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

20/10/2021

Put up after six weeks, as prayed.

(MANOJ KUMAR GARG),J

173-MS/-

Powered by TCPDF (www.tcpdf.org)