Sampat Ram vs State
2021 Latest Caselaw 15850 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Appeal No. 659/2019

Sampat Ram

----Appellant Versus State

----Respondent

For Appellant(s) : None present For Respondent(s) : Mr.Mool Singh Bhati, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

20/10/2021

No one appeared on behalf of the appellant.

In the interest of justice, the matter is adjourned. List the

matter after four weeks.

(MANOJ KUMAR GARG),J

27-NK/-

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