Chander Prakesh And Ors vs State And Anr
2021 Latest Caselaw 15845 Raj

(1 of 1) [CRLR-643/2017]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 643/2017

Chander Prakesh And Ors

----Petitioner Versus State And Anr

----Respondent

For Petitioner(s) : Mr. Siddharth Karwasra. For Respondent(s) : Mr. Mool Singh Bhati, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

20/10/2021

Put up after four weeks, as prayed.

(MANOJ KUMAR GARG),J 171-MS/-

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