Mahendra vs Smt Sita
2021 Latest Caselaw 15842 Raj

(1 of 1) [CRLR-859/2018]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 859/2018

Mahendra

----Petitioner Versus Smt Sita

----Respondent

For Petitioner(s) : Mr. NK Gurjar For Respondent(s) : Mr. Laxman Solanki, PP with Mr. Avinash Godara. Ms. Shobha Prabhakar.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

20/10/2021

Put up on 15.11.2021, as prayed.

(MANOJ KUMAR GARG),J 176-MS/-

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