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R.R.V.P.N.L. And Anr vs Smt. Phoola Devi And Ors
2021 Latest Caselaw 15841 Raj

Citation : 2021 Latest Caselaw 15841 Raj
Judgement Date : 20 October, 2021

Rajasthan High Court - Jodhpur
R.R.V.P.N.L. And Anr vs Smt. Phoola Devi And Ors on 20 October, 2021
Bench: Vijay Bishnoi, Sudesh Bansal

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Spl. Appl. Writ No. 460/2017

R.r.v.p.n.l. And Anr.

----Appellants Versus Smt. Phoola Devi And Ors.

----Respondents

For Appellant(s) : Mr. Dhanesh Saraswat

For Respondent(s) : Mr. C.S. Kotwani, Mr. M.R. Pareek

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE SUDESH BANSAL

Judgment / Order

20/10/2021

Mr. M.R. Pareek, learned counsel for the respondent

No.2 seeks some time to furnish the details before this

Court regarding entitlement of the respondent No.1 for

monthly pension. Time prayed for is granted.

List on 28.10.2021.

(SUDESH BANSAL),J (VIJAY BISHNOI),J

37- ms rathore

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