Inderaj vs Board Of Revenue
2021 Latest Caselaw 15839 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Spl. Appl. Writ No. 1394/2019

Inderaj

----Appellant Versus Board Of Revenue

----Respondent

For Appellant(s) : Mr. Vinod Choudhary For Respondent(s) : Ms. Rekha Borana, AAG

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE SUDESH BANSAL

Judgment / Order

20/10/2021

Pursuant to the conditional order passed by this Court on

01.03.2021, the appeal qua respondent No. 3/2 stands abated.

List this matter for admission on 08.11.2021.

(SUDESH BANSAL),J (VIJAY BISHNOI),J 17-mohit/-

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