Kheema Ram vs Moda Ram Choudhary
2021 Latest Caselaw 15832 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Writ Contempt No. 261/2021

Kheema Ram

----Petitioner Versus Moda Ram Choudhary

----Respondent

For Petitioner(s) : Mr. Shashank Ojha For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE SUDESH BANSAL

Judgment / Order

20/10/2021

Learned counsel for the petitioner seeks some more time to

move an application for impleading newly posted officers as party

respondent.

Time prayed for is granted.

List after two weeks.

(SUDESH BANSAL),J (VIJAY BISHNOI),J 28-mohit/-

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