Bihari Lal Rajpurohit vs State Of Rajasthan
2021 Latest Caselaw 15831 Raj

(1 of 1) [CRLMA-163/2021]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc. Appli No. 163/2021

Bihari Lal Rajpurohit

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. RS Shekhawat. For Respondent(s) : Mr. Laxman Solanki, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

20/10/2021

Put up on 26.10.2021, as prayed.

(MANOJ KUMAR GARG),J 106-MS/-

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