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Vishan Singh vs State Of Rajasthan
2021 Latest Caselaw 15829 Raj

Citation : 2021 Latest Caselaw 15829 Raj
Judgement Date : 20 October, 2021

Rajasthan High Court - Jodhpur
Vishan Singh vs State Of Rajasthan on 20 October, 2021
Bench: Vinit Kumar Mathur

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 2420/2021

Vishan Singh S/o Vijay Singh, Aged About 45 Years, R/o Dayalpura, Ahore, Jalore, Rajasthan.

----Petitioner Versus

1. State Of Rajasthan

2. Superintendent Of Police, Pali, Rajasthan.

3. S.H.O., Sumerpur, Dist. Pali, Rajasthan.

4. S.D., Ravindra Singh Khinchi, C.I., S.H.O., Sumerpur, Dist. Pali, Rajasthan.

----Respondents

For Petitioner(s) : Mr. Pritam Joshi For Respondent(s) : Mr. Arun Kumar, PP

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment

20/10/2021

Learned counsel for the petitioner submits that the present

petition has become infructuous.

Accordingly, the present petition is dismissed as having

become infructuous.

(VINIT KUMAR MATHUR),J 15-SunilS/-

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